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OSHA issues Emergency Temporary Standard on COVID-19 for safety of health care workers

The U.S. Department of Labor’s Occupational Safety and Health Administration (“OSHA”) has issued Emergency Temporary Standard on June 10, 2021 for safety of healthcare workers from COVID-19. The ETS provisions are limited to the workers in the healthcare industry from occupational exposure to COVID-19. The standard is effective immediately upon publication in the Federal Register. Employers must comply with most provisions within 14 days and with the remaining provisions within 30 days.

 

The Salient features of the Emergency Temporary Standard (ETS) are as follows:


*Tanvi Singh, Editorial Assistant has put this story together.

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