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Justice Arun Mishra , Former Supreme Court Judge becomes the 8th Chairperson of NHRC

Justice Arun Kumar Mishra, former Judge of the Supreme Court of India, has joined as the new Chairperson of the National Human Rights Commission, NHRC, India.

Justice Arun Mishra the 8th Chairperson of the NHRC, India.

Background

He was born on 3rd September 1955. After completing B.Sc. M.A. L.L.B. joined the Bar in 1978 and practised in constitutional, civil, industrial, service and criminal matters.

He was elected as the youngest Chairman of the Bar Council of India in 1998 and particularly focused on the improvement of legal education. During his Chairmanship, the Bar Council of India decided to close the evening Law Colleges and also decided that 5-year Law Course should be started instead of 3 years Course in all the colleges. More than two hundred sub-standard law colleges were closed by the BCI. Also, amount of medical aid to lawyers was enhanced.

He was instrumental in the drafting and implementation of Foreign Law Degree Recognition Rules of 1997 under Advocates Act, 1961; Bar Council of India Employees Service Rules,1996 and Rules pertaining to Foreign Lawyers Conditions of Practice in India.

He was appointed Judge of the High Court of Madhya Pradesh on 25th October 1999 and appointed as the Chief Justice of Rajasthan High Court on 26th November 2010 and held the office till his appointment as the Chief Justice of the High Court at Calcutta on 14th December 2012.

Justice Mishra was elevated as a Judge of the Supreme Court of India on 7th July 2014 and held the position till his superannuation on 2nd September 2020. During his tenure as a Supreme Court Judge, he delivered 236 judgements. Out of this 199 were in two Judges Bench,32 in three Judges Bench and 5 in five Judges Bench.


National Human Rights Commission

[Press Release dt. 02-06-2021]

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