Appointment of Additional Judge
Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court, for a period of 2 years with effect from the date he assumes charge of his office.
[Notification dt. 24-05-2021]
Appointment of Additional Judge
Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court, for a period of 2 years with effect from the date he assumes charge of his office.
[Notification dt. 24-05-2021]