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COVID-19 surge| Supreme Court’s Summer Vacation preponed

Considering the alarming surge in the COVID-19 cases in the country, the Supreme Court has preponed it’s Summer Vacation.  As per the new schedule, this year’s summer vacation will start from May 10 and will continue till June 28, 2021.

As per the original Schedule, the Court was to go on summer break from May 14.

Read the circular here.

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