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Surge in COVID-19 cases leads to extension of lockdown in Bilaspur District resulting in extension of limited functioning of Chhattisgarh HC

District Collector, Bilaspur vide an Order dayed 18-04-2021 extended the lockdown in Bilaspur District where the High Court is situated, till 26-04-2021.

In light of the aforesaid order dated 18-04-2021 of the District Collector, Bilaspur and in compliance of Order No. 73(Mis)/II-14-1/2021, dated 12.04.2021 of this Registry, the limited functioning of the High Court of Chhattisgarh shall stand extended till 26-04-2021.

In view of the above, the cases already listed in the cause list for 22.04.2021 shall be taken up on 27.04.2021.

The cases which are extremely urgent in nature may be mentioned before the Registrar (Judicial)/ Additional Registrar (Judicial) as per the practice prevalent in the High Court during holidays.

Link to the NOTIFICATION.


Chhattisgarh High Court

Notification dt. 19-04-2021

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