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COVID-19 Surge | Physical Hearing and Hybrid Hearing of cases at NCDRC to remain suspended

National Consumer Disputes Redressal Commission

National Consumer Disputes Redressal Commission

In view of the recent surge in the COVID-19 cases, NCDRC has taken the following decisions till further orders:


Nationa Commission Disputes Redressal Commission

[Notice dt. 10-04-2021]

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