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COVID-19 Surge | Allahabad High Court to function by way of virtual mode from today; 25 Courts made functional for virtual hearing

In view of the COVID-19 Surge, a Committee for the Purpose of Taking Preventive and Remedial Measures and for Combating the impending threat of COVID-19 vide a resolution dated 07-04-2021:

Link to the notification: NOTICE


Allahabad High Court

[Notice dt. 07-04-2021]

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