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SCC Online Weekly Rewind Volume 1 Episode 2

SCC Online Weekly Rewind Episode 2 where we curate the most important and interesting stories to keep you abreast of all the latest developments in the field of law.

The second episode, featuring our Associate Editor Prachi Bhardwaj, has brought significant judgments delivered by the Supreme Court and High Courts last week, along with legislation updates and fact check.

SUPREME COURT 

https://bit.ly/3tFEfba

https://bit.ly/30Yc8HB​

https://bit.ly/3r4T9pt​


HIGH COURTS

https://bit.ly/3tDdoMB​

https://bit.ly/3cQ6cWH​

 

https://bit.ly/3f0vaWi​


FOREIGN COURTS

Amsterdam Court | Uber to provide access to the individual ratings of private hire drivers -

https://bit.ly/2OU2Qdt​


LEGISLATION

https://bit.ly/3f6xIBY​

https://bit.ly/2OU5ekr​

https://bit.ly/3r053RH​


FACT CHECK 

Will the Salaries of MPs increase from April 1, 2021? –

https://bit.ly/3qYYfne​


Read More:

SCC Online Weekly Rewind Volume 1 Episode 1

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