Delhi High Court issues guidelines/directions to be followed upon resumption of Physical Court from 15-03-2021.
Following guidelines/directions need to be followed with effect from 15-03-2021:
(a) All the gates including the entry and exit gates of underground car parking shall be opened and operated as it was being done pre-pandemic period;
(b) Declaration form as required till now from the Lawyers and Litigants dispensed with;
(c) Facilitation Counter/Pass Counter will function as it was pre-pandemic period;
(d) Entry of Litigants will be regulated, as it was pre-pandemic period; and
(e) All the visitors including Lawyers shall maintain social distancing as per norms/protocol issued by the Government of India/GNCTD and/or this Court.
Delhi High Court
[Public Notice dt. 02-03-2021]