Centre of International Humanitarian Law & Human Rights, Institute of Law, Nirma University, Ahmedabad is organising the ninth edition of its annual flagship event “International Virtual Conference on International Humanitarian Law and Refugee Laws”, in collaboration with the International Committee of the Red Cross (ICRC) and the United Nations High Commissioner for Refugees (UNHCR) India on January 13, 2021.
The conference will provide a platform for discussion and deliberation with academicians, experts and, students from all across the globe. PFA all the relevant details of the event.
For more details, refer Brochure