Webinar on the topic – ‘Is India likely to have a V-shaped recovery in 2021?’ organized by HSA Advocates in collaboration MNLU Mumbai. This webinar will be in the form of an Oxford-style debate.
Date: Saturday, 26 September 2020
Time: 4.30 PM to 6.00 PM
Registration Link: HERE
The speakers for the webinar are:
- Opening Remarks: Abhinav Bhushan, Director, South Asia, International Chamber of Commerce
- Moderator: Mrinal Jain, Managing Director, FTI Consulting
- Speaker 1 (For the Motion): Devdas Baliga, Group Legal Head (South Asia), Bayer
- Speaker 1 (Against the Motion): Nikhil Sohoni, Senior Vice-President and Group Finance Head, Mahindra & Mahindra
- Speaker 2 (For the Motion): Tanuja Upadhye, Legal Head, Bosche Siemens Hausgeräte (BSH) Group, India
- Speaker 2 (Against the Motion): Kishore Jayaraman, President – India and South Asia, Rolls-Royce
- Member 1 of the Grand Jury: N. Sivaraman, Managing Director & Group CEO, ICRA
- Member 2 of the Grand Jury: Hemant Sahai, Founding and Managing Partner, HSA Advocates
- President of the Grand Jury: Alvin Yeo, Chairman & Senior Partner, Wong Partnership
- Closing Remarks: Gaurav Sahai, Partner, HSA Advocates