NCLAT | Court work including virtual hearing to remain suspended till 3rd July, 2020 Bhumika Indulia 4 years ago Tweet Due to Covid-19 Pandemic and as ordered by the Hon’ble Acting Chairperson, the Court work (Virtual hearing) and filing etc. in the NCLAT will remain suspended till 3rd July, 2020. NOTICE National Company Appellate Tribunal [Notice dt. 26-06-2020] NCLAT | Suspension of Court work due to some of the staff members coming in direct contact with the one tested COVID-19 positive on 26th JuneJuly 3, 2020Hot Off The PressFunctioning of Delhi HC and Courts subordinate to it shall remain suspended till 14th June, 2020May 29, 2020Hot Off The PressCOVID-19 Surge | Physical Hearing and Hybrid Hearing of cases at NCDRC to remain suspendedApril 12, 2021Hot Off The Press