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COVID-19 | LG of Delhi directs 5 days institutional quarantine of each case under home quarantine mandatory; No telephonic contact with home quarantine individuals

Whereas, the COVID-19 situation in Delhi is reviewed regularly in the Ministry of Home and Affairs and it was observed that ‘Home Isolation’ without physical contact to monitor the patients may be a reason for increase in spread of COVID-19 infections in Delhi.

To limit the spread of COVID-19, in view of the surge in cases, it is felt that mandatory physical verification of each case under home isolation needs to be carried out by the Surveillance teams of the District Surveillance officers under overall supervision of the District Magistrate.

Thus, in view of the above, LG of Delhi directs all the departments concerned i.e. Revenue and Health and family Welfare:

All CDMOs, District Surveillance officers and District Magistrates to ensure adherence to these directions.


Delhi Disaster Management Authority

[Order dt. 19-06-2020]

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