Site icon SCC Times

Breaking | Justice Sangita Dhingra Sehgal of Delhi HC, tenders her resignation from the office of Judge

Justice Sangita Dhingra Sehgal has tendered her resignation from the office of Judge, Delhi High Court, in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from 30th May, 2020.

Heres’ the Notification: NOTIFICATION


Ministry of Law and Justice

Notification dt. 21-05-2020

Exit mobile version