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[COVID-19] Karnataka HC and its Subordinate Courts to remain closed till 6th June, 2020

Karnataka High Court alongwith all the District Judiciary, Family Courts, Labour Courts and Industrial Tribunals in the State shall be closed till 6th June, 2020 for the purpose of Section 4 of Limitation Act, 1963.

Access the Notification here:

NOTIFICATION 1

NOTIFICATION 2


Karnataka High Court

[Notification dt. 15-05-2020]

 

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