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Karnataka HC | Appointment of 5 Additional Judges for a period of 2 years

President appoints S/Shri (1) Shivashankar Amarannavar, (2) Smt. Makkimane Ganeshaiah Uma, (3) Vedavyasachar Srishananda, (4) Hanchate Sanjeevkumar, and (5) Padmaraj Nemachandra Desai, to be Additional Judges of the Karnataka High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.


Ministry of Law and Justice

[Notification dt. 30-04-2020]

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