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Rajasthan High Court starts the e-filing facility

Rajasthan High Court has started the e-filing facility. The status of e-filed cases will be regularly updated on SMS and email address of concerned Advocate or party-in-person.

It is notified that the facility of e-filing of urgent cases in Rajasthan High Court has been starred on e-filing portal developed by E-committee of supreme court of India. This portal is also being used by various other High courts for e-filing. Link of e-filing portal is available on the web site of Rajasthan High court in top bar on home page.

E-filing of urgent cases shall be made in accordance with the Guidelines already issued for the purpose along with this office order No. 01/so/2020 dated 09.01.2020.

However, in view of prevailing situation amid outbreak of corona virus, the condition of filing of hard copy of e-filed cases within 7 days of e-filing shall remain relaxed till normal work resumes. Hard copy of such e-filed cases shall be filed along with requisite court fees on filing counters within 7 days after the normal work resumes’ In future, e-filing portal will be directly integrated with online payment facility of court fees.

Before e-filing, the Advocates or party in person shall be required to create his/her user account on the e-filing portal. Detailed guidelines for user creation are available on the web site of Rajasthan High Court.

The Advocate account creation process shall be verified by one Time Password’ which will be sent on Mobile Number and email address of concerned Advocate registered in the data base of Rajasthan High court. Some advocates may have changed their mobile number or the registered email address may not be in use. To meet such situation, an option ‘Advocate Details’, is made available on the web site of Rajasthan High court where the advocates can see their registered email address and mobile number.

If any change in mobile number or email address is required, the advocates may send email for the same along with a copy of their Bar council Enrollment certificate or Bar Association Identity card having Bar council enrollment number.

To read the detailed Circular, please follow the link:

CIRCULAR


Rajasthan High Court

Notification dt. 08-04-2020

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