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COVID-19 Pandemic | Telangana HC suspends Court functioning till 14-04-2020; Urgent matters to be taken through video conferencing

Telangana High Court declares suspension of regular Judicial and Administrative work till 14-04-2020. However, High Court will take up extreme urgent matters on Monday, Wednesday and Friday till 14-04-2020 through video conference/ Skype.

To read the detailed Circular, please follow the link below:

CIRCULAR


Telangana High Court

[Notification dt. 27-03-2020]

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