Supreme Court: A 3-judge bench of SA Bobde, CJ and BR Gavai and Surya Kant, JJ has sought response from the Rajasthan government on a plea seeking probe into the death of over 100 infants at a hospital in Kota recently.
The Court issued a notice to the state government on a plea filed by noted doctor K K Aggarwal and social worker B Mishra seeking probe into the death of new-born babies due to lack of equipment at a government hospital in Kota.
Over 100 infants had died in the Kota hospital recently.
(Source: PTI)