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Allahabad HC grants bail to Chinmayanand in alleged rape case of a law student

As reported by ANI,

Chinmayanand who is an Ex-BJP Minister was accused of raping a law student has been granted bail.

The woman who has been said to be raped by the minister was arrested in connection with an extortion case filed on the basis of Chinmayanand’s complaint, wherein he stated that the woman along with few other friends of hers had demanded Rs 5 crore from him while threatening him with the release of some inappropriate videos.

Victim had alleged that she was repeatedly raped and blackmailed by Chinmayanand for over a year.


[Source: ANI]

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