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President revokes proclamation issued in State of Maharashtra

G.S.R. 873(E).—The following Proclamation issued by the President of India is published for General information:—

PROCLAMATION

In exercise of the powers conferred by clause (2) of Article 356 of the Constitution, I, Ram Nath Kovind, President of India hereby revoke the Proclamation issued by me under the said article on the 12th day of November, 2019, in relation to the State of Maharashtra with effect from the 23rd day of November, 2019.


Ministry of Home Affairs

[Notification dt. 23-11-2019]

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