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Kerala HC | Justice Amit Rawal of Punjab and Haryana HC transferred to Kerala High Court

Transfer Order

President with the consultation of Chief Justice of India, transfers Justice Amit Rawal, Judge of Punjab and Haryana High Court as Judge of Kerala High Court.

He has been directed to assume the charge of the office on 13-11-2019.


Ministry of Law and Justice

[Notification dt. 30-10-2019]

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