The latest issue of NLSIU Journal — Indian Journal of Law and Technology [Vol 14 Issue 2] has been published now.
Contents
Special Country Report
Establishing Appropriate Best Practices in Intellectual Property Management and Technology Transfer in the United Arab Emirates: Building Human Capital, Global Networks and Institutional Infrastructure to Drive Sustainable Knowledge-Based, Innovation-Driven Development
Stanley P. Kowalski ………………………………………………………… 77
Articles
The Conundrum of Internet Jurisdiction and how Us Law has Influenced the Jurisdiction Analysis in India
Julia Hörnle …………………………………………………………………… 183
The Right-to-Education Responsibilities of Book Publishing Companies
Emmanuel Kolawole Oke ………………………………………………… 212
Plant Breeders’ Rights, Farmers’ Rights and Food Security: Africa’s Failure of Resolve and India’s Wobbly Leadership
Chidi Oguamanam …………………………………………………………. 240