Gujarat National Law University is organizing Advanced Training Program on Death Penalty Philosophy (23-25 August, 2019). This training program clothes in it the aim to empower the students of law, advocates, people from NGOs, police personnel, academicians and other significant stakeholders of the legal fraternity with the requisite knowledge of law in its practical shell. The intricacies and inconsistencies residing within the Philosophy of Death Penalty will be scrutinized in a comprehensive manner to help the participants gain real insight into the nuances of this punishment.
We cordially invite you to be a part of this Advanced Training Program to benefit from the great pool of knowledge that we’re trying to assimilate and impart through this program and to be a witness of the great bond that our institution share.
Refer Information Brochure of the Program for more details