President appoints the following two Judicial Officers to be the Judges of Rajasthan High Court while exercising the powers conferred by clause (1) of Article 217 of Constitution of India :
- Abhay Chaturvedi
- Narendra Singh Dhaddha
The above mentioned, in order of their seniority, with effect from the date they assume charge of their respective offices.
[Order dt. 15-04-2019]
Ministry of Law and Justice