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Breaking | 37 Advocates designated as Senior Advocates by Supreme Court

On 27-03-2019, Supreme Court of India has designated a total number of 37 Advocates as Senior Advocates.

Below is the list of the Advocates:

Out of the above mentioned 37 Advocates, there are 6 women Advocates in the list:

With the intent to make the exercise of senior designation more objective, fair and transparent so as to give full effect to consideration of merit and ability, standing at the bar and specialized knowledge or exposure in any field of law, Supreme Court laid down elaborate guidelines for the system of designation of Senior Advocates in the Supreme Court as well as all the High Courts of India. [Indira Jaising v. Supreme Court of India, 2017 9 SCC 766, decided on 12-10-2017]

Supreme Court Guidelines to Regulate Conferment of Designation of Senior Advocates, 2018


[Dated: 29-03-2019]

Supreme Court of India

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