S.O. 1313(E)—In pursuance of the Warrant of Appointment issued on the 28-02-2019 in respect of the Chairperson and 3 Members and 08-03-2019 in respect of Vice Chairperson by the President of India under his hand and seal by virtue of powers vested in him under clause (3) of Article 338 B of the Constitution, the following persons have assumed charge of their respective offices in the National Commission for Backward Classes for a period of three years with effect from the dates shown against each of them.
S. No. Name Designation Date of assumption of charge
1. Dr Bhagwan Lal Sahni Chairperson 28-02-2019
2. Dr Lokesh Kumar Prajapati Vice-Chairperson 08-03-2019
3. Shri Kaushlendra Singh Patel Member 28-02-2019
4. Dr Sudha Yadav Member 28-02-2019
5. Shri Achary Thalloju Member 28-02-2019
[F. No. 12015/7/2017-BC-II]
Ministry of Social Justice and Empowerment