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Manipur HC | Justice M.V. Muralidaran transferred from Madras HC

The President, after consultation with the Chief Justice of India, has transferred Shri Justice M.V. Muralidaran (Judge of the Madras HC), as a Judge of the Manipur HC and directed him to assume charge of his office in the Manipur High Court on or before 19-03-2019.

Dated: 05-03-2019

Ministry of Law and Justice

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