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SC to consider listing of plea seeking review of its verdict in Rafale Deal case

Supreme Court: The bench of Ranjan Gogoi, CJ and L N Rao and Sanjiv Khanna, JJ said that it would consider listing of a plea seeking review of its verdict in the Rafale case after Advocate Prashant Bhushan sought urgent listing of the matter. The Court said:

“The combination (of the judges) of bench will have to be changed. It is very difficult. We will do something for it.”

The Court had, on December 14 last year, dismissed a clutch of PILs, including the one filed by former Union ministers Yashwant Sinha and Arun Shourie and advocate Prashant Bhushan, saying there was “no occasion to doubt” the decision-making process of the Centre in the procurement of 36 Rafale jets from France.

(Source: PTI)

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