Supreme Court: The Bench comprising of CJ Ranjan Gogoi and U.U Lalit and K.M. Joseph, JJ. gave directions to the Hyderabad Police in order to provide adequate security to the complainant in the alleged bribery case against CBI Special Director Rakesh Asthana.
According to the media reports, Satish Sana i.e. complainant approached the Supreme Court for seeking protection and stay on the notice issued by the agency summoning him for interrogation.
The Bench refused to stay CBI summons and rejected the complainant’s plea for recording his statement before the retired Supreme Court judge Justice A.K. Patnaik.
[Source: PTI]