Symbiosis Law School, NOIDA in collaboration with Shardul Amarchand Mangaldas & Co. conducted ‘Seminar on Recent Developments in Arbitration Regime in India’ on July 14, 2018. 
Resource Persons included:
Mr. Surjendu Sankar Das, Partner, Dispute Resolution, Shardul Amarchand Mangaldas & Co.;
Ms. Trishala Kulkarni, Associate, Shardul Amarchand Mangaldas & Co.;
Ms. Yashna Mehta, Associate, Shardul Amarchand Mangaldas & Co.;
Mr. Arpit Gupta, Legislative Assistant to a Member of Parliament (LAMP) Fellowship Participant and
Former Associate, Shardul Amarchand Mangaldas & Co.;
Mr. Manik Sachdeva, Associate, Shardul Amarchand Mangaldas & Co.;
Mr. Nishant Doshi, Associate, Shardul Amarchand Mangaldas & Co.