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Justice Ajay Kumar Tripathi appointed Chief Justice, Chhattisgarh High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Shri Justice Ajay Kumar Tripathi, Judge of the Patna High Court, to be the Chief Justice of the Chhattisgarh High Court with effect from the date he assumes charge of his office.

Ministry  of Law and Justice

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