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Appointment of Justice Ramchandra Singh Jhala, Rajasthan High Court

The President in  exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Shri Justice Ramchandra Singh Jhala, Additional Judge of the Rajasthan High Court, to be a Judge of the Rajasthan High Court with effect from the date he assumes charge of his office.

Ministry  of Law and Justice

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