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Appointment of 9 Permanent Judges, Allahabad High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed  S/Shri Justices (1) Rajul Bhargava, (2) Siddhartha Varma, (3) Smt. Sangeeta Chandra, (4) Daya Shankar Tripathi, (5) Shailendra Kumar Agrawal, (6) Sanjay Harkauli, (7) Krishna Pratap Singh, (8) Smt. Rekha  Dikshit and (9) Satya Narain Agnihotri,  Additional Judges of the Allahabad High Court, to be Judges of the Allahabad High Court with effect from the date they assume charge of their offices.

Ministry of Law and Justice

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