The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed S/Shri Justices (i) KaushaJ Jayendra Thaker, (ii) Ratilal Parshottarnbhai Dholaria, (iii) Ashutosh Jayantilal Shastri, (iv) Siren Aniruddh Vaishnav, (v) Alpesh Yeshvant Kogje, (vi) Arvindsingh Ishwarsingh Supehia, and (vii) Bipinkumar Navalchandbhai Karia, Additional Judges of the Gujarat High Court, to be Judges of the Gujarat High Court with effect from the date they assume charge of their offices.
Ministry of Law and Justice