The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed S/Shri Justices (I) Prakash Deu Naik, (ii) Makarand Subhash Karnik, (iii) Smt. Swapna Sanjiv Joshi, (iv) Kishor Kalesh Sonawane, (v) Sangitrao Shamrao Patil and (vi) Kumari Nutan D. Sardessai, Additional Judges of the Bombay High Court, to be Judges of the Bombay High Court with effect from the date they assume charge of their offices.
Ministry of Law and Justice