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Aadhaar Hearing [Day 5]: Detailed discussion between Bench and Shyam Divan on the issue of surveillance

On Day 5 of the Aadhaar hearing, the 5-judge bench of Dipak Misra, CJ and Dr. AK Sikri, AM Khanwilkar, Dr. DY Chandrachud and Ashok Bhushan, JJ, heard submissions of Senior Advocate Shyam Divan who continued to argue on the issue of India becoming a complete surveillance state and that Aadhaar Scheme should be done with to prevent the situation where ‘Big Brother’ is watching the people at all times. Below are the highlights of Day 5 of the Aadhaar Hearing:

Discussion on Surveillance by Senior Advocate Shyam Divan:

Discussion on State Resident Data Hubs

Discussions on unique device ID (UID):

Discussion on limited government, constitutionalism and the rule of law:

Bench will continue to hear the submissions today.

Also read the highlights from Day 1Day 2, Day 3 and Day 4 of the hearing.

Source: twitter.com/gautambhatia88

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