International Conference on New Corporate Insolvency Regime SM 9 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Justice A.K. Sikri and Shri Arjun Ram Meghwal, MoS, Finance Ministry release EBC’s book on Corporate Insolvency by Sumant BatraDateMay 18, 2017In relation toNew releasesGNLU | International Conference on Insolvency Law and CISG@40DateDecember 21, 2020In relation toConference/Seminars/Lectures2nd CARCIL-CNLU National Conference on Corporate and Insolvency Laws, 2024DateAugust 8, 2024In relation toConference/Seminars/Lectures
