Site icon SCC Times

‘Mid Day Meal Rules, 2015’ notified by the Central Government

North Block

On 30.09.2015, the ‘Mid Day Meal Rules, 2015’ under the National Food Security Act, 2013 was notified by the Central Government. The HRD Ministry finalized the Mid Day Meal Rules after consultation with the States and other related Central Ministries. The Rules inter alia provides as follows:

Effective compliance of these Rules by implementing agencies in the States will ensure better regularity in serving of quality mid day meals to children in schools.

 

-Ministry of Human Resource Development
Exit mobile version