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Seven New Additional Judges in the Allahabad High Court appointed

On 20.02.2015, the President of India appointed 7 Additional Judges in the Allahabad High Court, in the order of seniority, for a period of two years with effect from the date they assume charge of their offices. They are as follows:

However, the appointment in the case of Shri Shamsher Bahadur Singh will be with effect from the date of assumption of charge till 14.02.2017, and Shri Pramod Kumar Srivastava with effect from assumption of charge till 28.02.2017.

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