Sabarimala Revisited: Can Freedom of Conscience Extend to Questioning Faith? Editor 2 days ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Women of all age-group allowed to enter Sabarimala Temple; devotees of Lord Ayyappa do not constitute separate religious denomination: SC [Full Judgment]DateSeptember 28, 2018In relation toCase BriefsSabarimala Temple| Ban on women entry: Where a man can enter, even a women can go: SCDateJuly 18, 2018In relation toCase BriefsSabarimala| Questions of law can be referred to larger bench while hearing a review petition; Issues framedDateFebruary 10, 2020In relation toCase Briefs