BCI Withdraws 3-Year Moratorium on New Law Colleges | What It Means for Law Aspirants 2026 Editor 1 day ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit BCI clarifies on entry of foreign law firms and lawyers in IndiaDateMarch 20, 2023In relation toHot Off The PressBCI rule mandating Law degree from recognised College for enrolment as an Advocate, valid: Supreme CourtDateJune 12, 2023In relation toCase BriefsDisclosure of inspection reports of the law colleges in public domain will benefit students: CIC to BCIDateJune 7, 2022In relation toCase Briefs
