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UGC Declares Rajeev Gandhi Institute of Technology & Management’s Degrees Invalid

UGC Warns Students Against Fake University

UGC Declares Rajeev Gandhi Institute of Technology & Management’s Degrees Invalid

On 17 March 2026, the University Grants Commission (UGC) issued a public warning against Rajeev Gandhi Institute of Technology & Management, District Alwar, Rajasthan.

Key takeaways:

  1. According to the notice, Rajeev Gandhi Institute of Technology & Management has been officially included in the UGC’s list of Fake Universities, for illegally awarding academic degrees in violation of the University Grants Commission Act, 1956 (UGC Act).

  2. The institute is not recognised under Section 2(f) or Section 3 of the UGC Act, therefore lacks legal authority to function as a university or to confer Undergraduate (UG) or Postgraduate (PG) degrees.

  3. Despite this lack of recognition, the institute continued awarding degrees, all of which the UGC has declared invalid and unacceptable for higher education or government employment.

  4. The UGC has clarified that degrees issued by the institute hold no academic or professional value under Indian law.

  5. In view of the seriousness of the matter, the UGC has urged students and parents not to take admission in this self-styled institution, warning that doing so could jeopardize students’ careers and future prospects.

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