Pooja Mahajan on India’s Insolvency Framework, IBC Challenges, and the Future of Restructuring Law Editor 1 month ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Register Now for the 3rd IBBI-INSOL India International Conclave!DateJanuary 25, 2026In relation toEvents/WebinarsCall for Blogs | Restructuring and Insolvency Law Journal (RILJ Blog) of NUALS [Rolling Submissions]DateNovember 17, 2022In relation toCall For PapersIBLD-CBLT Two Credit Course on Insolvency and Bankruptcy Law in India 1.0DateDecember 30, 2024In relation toLaw School News