EBC Book Release of In Chambers: A Young Lawyer’s Guide to Practice, Ethics and Advocacy by Talha Abdul Rahman Editor 2 months ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Gopal Subramaniam on Practice, Ethics and Advocacy: Insights from the EBC Book ReleaseDateFebruary 28, 2026In relation toWATCH NOWEBC signs MoU with KIIT School of Law for publishing and distributing KIIT Journal of Law and SocietyDateMarch 3, 2022In relation toLaw School NewsEBC takes preventive action to safe guard interests of students and consumersDateOctober 13, 2022In relation toHot Off The Press