Prof. G. S. Bajpai on Wrongful Prosecution and the Human Cost of Delayed Justice Editor 2 weeks ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Prof. (Dr.) G S Bajpai appointed as the Vice-Chancellor of the National Law University DelhiDateMarch 1, 2023In relation toLaw School NewsLeadership, Scholarship, and Reform: Prof. (Dr.) G. S. Bajpai on India’s Criminal Justice Landscape | SCC OnlineDateDecember 19, 2025In relation toSCC Times NewsflashNLUD | Centre for Victimology signs MOU with Indian Society of CriminologyDateFebruary 27, 2019In relation toLaw School News