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Cyril Amarchand Mangaldas Advises ReNew Pvt. Ltd. on ₹1,700 Crore Sale of 300 MW Solar Power Asset in Rajasthan to Sembcorp Green Infra

Cyril Amarchand Mangaldas Advises ReNew

Cyril Amarchand Mangaldas acted as legal counsel for ReNew Private Limited on the sale of 100% of its wholly owned subsidiary, ReNew Sun Bright Private Limited which owns and operates a 300MW solar power asset in Rajasthan, to Sembcorp Green Infra Private Limited, for an aggregate consideration of approximately INR 1,700 crores.

The transaction team was led by Bhargav Joshi, Partner; with assistance from Alena Jamal, Associate; Ayushi Agarwal, Associate; Harshitha Swarna, Associate. Surya Sreenivasan, Partner; with assistance from Kabir Manchanda, Principal Associate assisted in the project finance aspects of the transaction.

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