“Our aim is to build lasting relationships with future members of the legal fraternity by fostering a deeper connection within the academic community. Through the Campus Ambassador Programme, we hope to empower law students to grow as leaders, communicators, and legal thinkers, while becoming part of the legacy that drives legal scholarship forward in India.”
– Sumeet Malik, Director, Eastern Book Company Pvt. Ltd.
About EBC—SCC Online
Eastern Book Company (EBC) is India’s foremost legal publisher, with a legacy of over 80 years in delivering authoritative legal content. SCC Online, is the country’s most trusted legal research platform, widely used by law firms, courts, academic institutions, and students across India.
EBC also publishes prestigious law journals, textbooks, and commentaries, and has expanded into legal tech, e-learning, and legal education initiatives.
About the Campus Ambassador Programme
The EBC—SCC Online Student Ambassadors’ Programme is designed to identify and engage motivated law students who are enthusiastic about legal publishing, research, and academic outreach. As ambassadors, selected students will act as the representatives of EBC—SCC Online on their campuses, serving as a bridge between their institution and the platform.
Responsibilities of a Campus Ambassador
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Act as the primary liaison between EBC—SCC Online and your institution.
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Promote the use and awareness of SCC Online and other EBC resources among peers. faculty and online through social media.
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Disseminate information about EBC—SCC Online initiatives, competitions, internships, and events.
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Provide feedback and insights from the student community.
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Assist with campus-based outreach activities and campaigns.
Requirements
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Applicants must be currently enrolled in a full-time law programme (LL.B. 3-year or 5-year) at the institution listed.
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Strong communication and interpersonal skills.
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Demonstrated interest in legal research, publishing, or student community initiatives.
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Ability to manage responsibilities alongside academic commitments.
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Prior involvement in student organisations or editorial work is advantageous but not mandatory.
List of Colleges inviting applications from:
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Jamnalal Bajaj School of Legal Studies, Banasthali Vidyapith, Rajasthan
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School of Law, NMIMS, Indore
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New Law College, Bharti Vidyapeeth (Deemed to be University), Pune
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Department of Law, Prestige Institute of Management and Research, Indore
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Indore Institute of Law, Indore
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School of Law, BML Munjal University, Gurugram
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School of Law, Mahindra University, Hyderabad
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BITS Law School, Mumbai
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Dhirubai Ambani University, School of Law, Gandhinagar
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MIT World Peace University, School of Law, Pune
Application Deadline
All applications must be submitted by September 25, 2025.
Application Process
Interested candidates must send their CV and Statement of Purpose to shreya.gupta@ebcpublishing.in.
Shortlisted candidates will be contacted for a brief interaction or further information before final selection.
If you want your law school to be a part of the programme, please write to shubra.venkat@ebcpublishing.in
Looking forward to welcoming dynamic and driven individuals to the EBC—SCC Online family.