Justice BV Nagarathna igniting hope for the first ever women Chief Justice of India Ridhi 2 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Supreme Court holds that States can levy cesses on mining and mineral-use activities; Justice BV Nagarathna dissentsDateJuly 25, 2024In relation toHot Off The PressRead Justice BV Nagarathna’s sole dissent in SC’s verdict on ‘royalty’ as tax and States power to levy cess on mineral rightsDateAugust 5, 2024In relation toCase BriefsKnow Thy Judge | Justice BV Nagarathna: The Arc Moving Toward a First Woman CJIDateOctober 30, 2025In relation toKnow thy Judge