Justice Moushumi Bhattacharya’s Take on Inequality and Disempowerment in the Legal Profession Ridhi 2 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Malaysian Bar Council Issues Updated Publicity Rules 2025 for LawyersDateDecember 30, 2025In relation toForeign LegislationCall for Abstracts | RGNUL Student Research Review (RSRR) Vol. 11 Issue 2 | Submit by Dec 15DateNovember 11, 2025In relation toCall For PapersDSNLU | One day Workshop on ‘Legal Profession and Practice -Challenges and Prospects’DateApril 7, 2021In relation toConference/Seminars/Lectures
